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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Maharashtra - Subsection

Section 64(6) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(6)The members under clause (1) (vi) above, nominated by the Vice-Chancellor shall hold the office for a period of one year which may be extended upto six months by the Vice-Chancellor or as long as he is a member of the Executive Council, whichever period expires first.