Section 7(2) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017
(2)(a)The term of office of a member nominated under clauses (b) and (c) of sub-statute (1) above shall be three years from the 1st day of January of the year in which he is nominated.(b)The term of office of a member nominated to fill a casual vacancy shall continue for the remainder of the term of the member in whose place he has been nominated.
