Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 374(1)] [Section 374] [Entire Act]

State of Jharkhand - Subsection

Section 374(1)(i) in Bihar Education Code, 1961

(i)A Managing Committee will be constituted for each Government Middle School for girls.