Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 374] [Entire Act]

State of Jharkhand - Subsection

Section 374(1) in Bihar Education Code, 1961

(1)The following are the rules for the constitution of the Managing Committee for Government Middle Schools for girls and functions of the Committee:-
(i)A Managing Committee will be constituted for each Government Middle School for girls.
(ii)The Committee shall consist of seven members of whom four shall be ex-officio and three shall be non-officials.
(iii)The four ex-officio members will be-
(a)The Sub-divisional Officer, - ex-officio President.
(b)The Headmistress of the school, - ex-officio Secretary.
(c)District Inspectress of Schools, - ex-officio Member.
(d)The local Deputy Inspectress of Schools, - ex-officio Member.
(iv)The three non-official members shall be appointed by the Inspectress of Schools, Bihar on the recommendations of the Subdivisional Officer. The Subdivisional Officer will consult the District Inspectress of Schools before making the selections, may at her option consult the District Officer or the District Education Officer.
(v)The non-official members shall ordinarily hold office for a term of three years and shall be eligible for re-appointment on the expiry of this period.
(vi)Any member who fails to attend the meetings of the Committee for a period extending over more than one year, may be removed from the committee with the approval of the President. Otherwise no member shall be removed from the office without the sanction of the Inspectress of Schools.