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State of Punjab - Section

Section 10 in The Punjab Industrial Facilitation Act, 2005

10. Functions of District Level Nodal Agency.

(1)The District Level Nodal Agency shall provide official support or any other relevant information to the District Committee and forward applications complete in all respects for clearance to the concerned competent authority within a period of three working days from the date of their receipt.
(2)On the receipt of an application for clearances, the District Level Nodal Agency shall issue an acknowledgement in token thereof to the applicant.
(3)The District Level Nodal Agency shall pursue the applications sent to the concerned competent authority for clearances.