Himachal Pradesh High Court
Kiran Sharma vs . Dharam Singh. on 29 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Kiran Sharma vs. Dharam Singh.
Cr.Rev. No. 167 of 2020 .
29.03.2022 Present: Mr. Lovneesh Thakur, Advocate vice Ms. Leena Guleria, Advocate for the petitioner.
Mr. H.S. Rangra, Advocate for respondent No. 1.
M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals with M/s Manoj Bagga and Sunny Datwalia, Assistant Advocate Generals for respondent No. 2.
On the request of learned Counsel appearing for the petitioner, list for consideration after four weeks.
As prayed for by learned Counsel for respondent No. 1, list alongwith Criminal Revision No. 166 of 2020.
(Ajay Mohan Goel) Judge March 29, 2022 (narender) ::: Downloaded on - 29/03/2022 20:16:10 :::CIS