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Madhya Pradesh High Court

Prashant Singh vs State Of Madhya Pradesh on 11 July, 2023

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 13742 of 2023 (PRASHANT SINGH AND OTHERS Vs STATE OF MADHYA PRADESH AND OTHERS) Dated : 11-07-2023 List this case in the next week along with Writ Petition No.4783/2023.

Interim relief, if any, shall continue till the next date of listing.

(G.S. AHLUWALIA) JUDGE TG /-

Signature Not Verified Signed by: TRUPTI GUNJAL Signing time: 13-Jul-23 6:30:40 PM