Section 56(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975
(2)A person to be appointed as an examiner shall fulfil the following conditions-(A)For SSC Examination:(a)he/she holds a degree in that subject and is a member of the teaching staff of a secondary school.(b)he/she has at least 5 years teaching experience of teaching the subject.(c)he/she has the experience of teaching that subject to the top classes (i.e. VIII, IX and X) of a secondary school for at least 5 years.(d)he/she is in touch with the teaching of that subject to the top classes (i.e VIII, IX and X) in a secondary school for more than three preceding years.(B)For HSSC Examination:(a)he/she holds a post graduate degree in that subject and is a member of the teaching staff of a Higher Secondary School.(b)he/she has at least 5 years teaching experience of teaching the subject to higher secondary classes.(c)he/she is not ordinarily out of touch with the teaching of that subject for higher secondary classes for more than three preceding years.
