Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Goa - Subsection

Section 56(2)(d) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(d)he/she is in touch with the teaching of that subject to the top classes (i.e VIII, IX and X) in a secondary school for more than three preceding years.