Section 1(3) in The M.P. Nagar Palika (Registration of Coloniser, Terms and Conditions) Rules, 1998
(3)These rules shall apply within the limits of all Municipal Corporation, Municipal Council, Nagar Panchayat [x x x] [Words 'and in the planning area declared by the Directorate of Town and Country Planning' omitted by Notification No. 3/18-3/2001, dated 3-1-2001.].
