Section 4(1)(iii) in The Amended Assam Aided High and Higher Secondary Schools Employees Rules, 1965

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(1)(iii) in The Amended Assam Aided High and Higher Secondary Schools Employees Rules, 1965

(iii)The Selection Board shall after the interview prepare a list or candidates in order of preference and shall forward the list so prepared to the managing committees of the Schools concerned.

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State of Assam - Subsection

Section 4(1)(iii) in The Amended Assam Aided High and Higher Secondary Schools Employees Rules, 1965