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Union of India - Section

Section 66 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

66. Equipment for rescue of overboard personnel .-(1) The operator shall ensure that facility, at all times, is provided with equipment for quick and cautious rescue of personnel who fall into the sea.

(2)Diving facilities shall, at all times, have requisite equipment to ensure that personnel in diving bells, submerged habitat and submersible crafts can be rescued in an emergency situation.