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[Cites 0, Cited by 0] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(2)Diving facilities shall, at all times, have requisite equipment to ensure that personnel in diving bells, submerged habitat and submersible crafts can be rescued in an emergency situation.