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Union of India - Section

Section 8 in The Standards of Weights and Measures (National Standards) Rules, 1988

8. Special units

(1)The units specified in Schedule V shall be used in such manner that their values may be expressed in terms of such SI unit or combination of SI units, as may be appropriate.
(2);The multiples and sub-multiples of the units specified in Schedule V shall be formed with the help of SI prefixes specified in Schedule III.