Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(2) in The Standards of Weights and Measures (National Standards) Rules, 1988 (2);The multiples and sub-multiples of the units specified in Schedule V shall be formed with the help of SI prefixes specified in Schedule III.
