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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(2) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Act, 2014

(2)The Maintenance Officer shall represent on behalf of the applicant, if he so desires, during the proceedings of the Tribunal, or the Appellate Tribunal, as the case may be.