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State of Jammu-Kashmir - Section

Section 18 in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Act, 2014

18. Maintenance Officer.

(1)The District Social Welfare Officer shall function as Maintenance Officer for purposes of this Act.
(2)The Maintenance Officer shall represent on behalf of the applicant, if he so desires, during the proceedings of the Tribunal, or the Appellate Tribunal, as the case may be.