Section 51(2) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000
(2)Notwithstanding such repeal, all actions taken or orders made under the said Ordinance shall be deemed to have been taken or made under this Act.The Agricultural University (Change of Name) Act, 2000(Act No. 18 of 2000)[Published in Rajasthan Gazette Part 4(a), dated 20-11-2000, Page 41(3).]
