Section 17(5)(a) in The First Statutes of Indian Institute of Technology Goa, 2017

[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

(a)Deputy Director(from amongst existing Professors)

(i)Chairman Director

(ii)Member - One expert nominated by the Visitor.

(iii)Members Three from the Panel of Experts approved by the Board of Governors.

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