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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(5) in The First Statutes of Indian Institute of Technology Goa, 2017

(5)All the appointments to various posts shall be made by the Board on the recommendations of the Selection Committees constituted as follows, namely :-
(a)Deputy Director(from amongst existing Professors)
(i)Chairman – Director
(ii)Member - One expert nominated by the Visitor.
(iii)Members – Three from the Panel of Experts approved by the Board of Governors.
(b)Professor:
(i)Chairman – Director
(ii)Member - One expert nominated by the Visitor.
(iii)Members – Three from the Panel of Experts approved by the Board of Governors.
(c)Associate Professor Assistant Professor, and equivalent positions:
(i)Chairman – Director
(ii)Members - Three from the Panel of Experts approved by the Board.
(iii)Member – Head of the Department concerned if the post for which selection is being made is lower in status than that held by the Head of the Department.
(d)Registrar:
(i)Chairman - Director.
(ii)Member - Deputy Director or One of the Deans or a Professor.
(iii)Members - Two nominees of the Board, one being an expert but other than a Member of the Board.
(e)In-charge, Knowledge Resources and Management:
(i)Chairman - Director.
(ii)Members - Three from the Panel of Experts approved by the Board of Governors.
(f)Technical and Other Positions at levels higher than (g) categories:
(i)Chairman – Director.
(ii)Member - Deputy Director or one of the Deans or a Professor nominated by the Director
(iii)Members – Two from the Panel of Experts approved by the Board of Governors.
(iv)Member - Head of the Department concerned or the Registrar, as the case may be.
(g)Deputy Registrar, Assistant Registrar, Accounts Officer, Internal Auditor, Stores Officer, Engineers, Medical Officers and all other Administrative and Technical posts of Group A category
(i)Chairman - Director or his nominee.
(ii)Member - Deputy Director or one of the Deans or Professor nominated by the Director.
(iii)Members - Two nominees of the Board.
(iv)Member – Registrar.
(h)In the case of other posts not covered by categories listed under (a), (b), (c), (d), (e) and (f) and for which the Director is the Appointing Authority, the Selection Committee shall consist of:
(i)Chairman - Director or his nominee.
(ii)Member - A nominee of the Board.
(iii)Member - Head of the Department concerned or the Registrar, as the case may be.
(iv)Member - An expert from the staff of the Institute nominated by the Director.
(i)In the case of all other posts, the Director may, at his discretion, constitute such Selection Committees as may be considered appropriate by him or her.