Section 89 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989
89. Guards at residence
.-The following shall be authorised a Guard at their residence as per the strength mentioned below: -(i)Director-General/Additional Director-General-2 under officers and 8 rifles.(ii)Inspector-General/Additional Inspector-General-1 under officer and 3 rifles.(iii)Deputy Inspector-General/Additional Deputy Inspector-General-1 under officer and 3 rifles. CHAPTER XIV
