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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(7) in Bihar Information Clerk Cadre (Recruitment and Service) Rules, 2010

(7)Functional zone of the cadre. - It shall be a State cadre and the members of the cadre may be posted at Headquarter/Directorate, Division, District, Subdivision and other offices and information centers situated in the State or outside State under this Department.