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State of Bihar - Section

Section 3 in Bihar Information Clerk Cadre (Recruitment and Service) Rules, 2010

3. Recruitment to the Service.

(1)The post of lower division Clerk shall be the entry point in the service to be filled up on the recommendation of the Commission. The requisition for vacancies till 1st April of every calendar year shall be sent to the Commission by 30th April. The recommendation of the Commission shall be valid for one year from the date of its receipt.
(2)Eligibility.-The minimum eligibility of candidate for appointment to the cadre shall be matriculate, full knowledge of Computer or Hindi typing.
(3)The Commission shall advertise the vacancies and merit list of eligible candidates on the basis of competitive examination and practical test of skill in computer and typing to be prepared for appointment of the basic grade of this cadre and recommendations as per reported vacancies to be made. The vacancies shall be carried forward in case any candidates fail to join the service.
(4)The minimum age for appointment shall be 18 years and the maximum age shall be the same as may be determined by the State Government (Personnel and Administrative Reforms Department) from time to time.
(5)Seniority. - The inter se Seniority may be determined on the basis of the merit list prepared by the Commission.
(6)Reservation. - The Rules of reservation as determined by the State Government from time to time shall be followed in appointment.
(7)Functional zone of the cadre. - It shall be a State cadre and the members of the cadre may be posted at Headquarter/Directorate, Division, District, Subdivision and other offices and information centers situated in the State or outside State under this Department.