Section 8(7) in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010
(7)[ DIC with LTA to target region whose POC rate has not been determined for the quarter, shall be billed at Average PoC rate of the target region.] [Added by Notification No. L-1/44/2010-CERC, dated 14.12.2017 (w.e.f. 15.6.2010).]
