Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

NCT Delhi - Subsection

Section 22(2) in National Law University Delhi Act, 2007

(2)The powers, functions, appointments and conditions of service of the heads of the departments shall be as prescribed by the Regulations.