Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 22 in National Law University Delhi Act, 2007

22. Heads of Department.

(1)there shall be a head for each department in the University.
(2)The powers, functions, appointments and conditions of service of the heads of the departments shall be as prescribed by the Regulations.