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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Punjab - Subsection

Section 99(1) in The Punjab Town Improvement Trust Rules, 1939

(1)The Trust shall submit to the State Government not later than the 15th June in each year a report dealing with the operations of the preceding year.N.B. - The year shall be taken to begin on the 1st April and end on the 31st March.