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State of Punjab - Section

Section 99 in The Punjab Town Improvement Trust Rules, 1939

99.

(1)The Trust shall submit to the State Government not later than the 15th June in each year a report dealing with the operations of the preceding year.N.B. - The year shall be taken to begin on the 1st April and end on the 31st March.
(2)With the report, the Trust shall submit such returns and statements as are necessary to show clearly :-
(a)the condition of its finances;
(b)the condition of all schemes in hand - in such form as appears to the Trust most suitable for the purpose.
Trust disputes