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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(2) in The Rajasthan Indian Medicine Act, 1953

(2)All questions at a meeting of the Board shall be decided by the votes of the majority of the members present and voting, in case of equality of votes, the person presiding shall have a second or casting vote.