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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(4) in The Orissa Services (Medical Attendance) Rules, 1947

(4)Medical Officers in charge of dispensaries maintained or aided by local bodies shall attend free of charge on Government servants on duty or on leave residing in the town or village in which the dispensary is situated.(G.O. No. 12803 - H., dated the 10th July, 1965)