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State of West Bengal - Section

Section 67B in West Bengal Co-operative Societies Rules, 2011

67B. [ Certified Copy.— (1) Certified copies of the books and dOcuments mentioned in sub-rule (1) of rule 67A shall be supplied by a co-operative society to its member on payment of fees, at the rate of fifteen rupees for each foolscap page or part thereof typed in double space or at the rate of five rupees for each page, if photo copied. The fee shall be collected by the concerned co-operative society against proper receipt.

(2)On receipt of an application, the applicant shall forthwith, or on a date not later than seven days from the date of receipt of application, be intimated about the requisites required to be supplied by him.
(3)If the requisites are not supplied within seven days from the date of intimation, the application for certified copy shall be rejected and thereafter the member may obtain certified copy by filing fresh application with requisites required.
(4)The certified copy shall be supplied, as far as practicable, within fifteen days from the date on which the requisites are supplied.] [Inserted by Serial No. (14), ibid, w.e.f. 1.2.2013.]