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[Cites 0, Cited by 0] [Section 67B] [Entire Act]

State of West Bengal - Subsection

Section 67B(4) in West Bengal Co-operative Societies Rules, 2011

(4)The certified copy shall be supplied, as far as practicable, within fifteen days from the date on which the requisites are supplied.] [Inserted by Serial No. (14), ibid, w.e.f. 1.2.2013.]