Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Rajasthan - Subsection Section 36(iii) in Rajasthan High Court Staff Service Rules, 2002 (iii)[ Honorarium. [Substituted vide Notification No. 1/S.R.O./2012, dated 9.8.2012.] - 5000/-] fixed will be payable per month.
