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[Cites 0, Cited by 0] [Section 8(5)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(5)(viii) in Tamil Nadu Electricity Grid Code, 2005

(viii)By 5 PM each day, the RLDC shall convey the ex-power plant "despatch schedule" to each of the Inter State Generating Stations, and "net drawal schedule" to each SLDC / beneficiary in MW for different hours, for the next day.