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[Cites 0, Cited by 0] [Section 103(1)] [Section 103] [Entire Act]

State of Maharashtra - Subsection

Section 103(1)(i) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(i)the Dr. Babasaheb Ambedkar Technological University Act, 1989 (Mah. XXII of 1989) shall stand repealed.