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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3)(IV) in Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006

(IV)If the gross UI from northern region, worked out as above, is positive i.e. net over drawal by the state from northern region, this will be allocated among the overdrawing users m proportion to their gross overdrawal (Interstate and Intrastate UI from external source) as worked out at S.No. Ill above.