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Union of India - Section

Section 11 in The Bureau of Indian Standards (Recruitment to Administration, Finance and Other Posts) Regulations, 2007

11. Savings.

- Nothing in these regulations shall, affect reservations, relaxation of age limit and other concessions required to be provided for the Scheduled Castes the Scheduled Tribes, Other Backward Classes, Ex-servicemen, Physically handicapped and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard.