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State of Haryana - Section

Section 5 in The Haryana Medical Education Service Rules, 1988

5.

No person shall be appointed to any post in the Service by direct recruitment who, -
(a)in the case of a Director or Medical Superintendent, is less than forty years, or more than fifty years of age.
(b)in any other case, is less than twenty-five years or more than fifty years of age;
on or before the first day of the month next preceding the last date of submission of applications to the Commission or any other recruiting authority :Provided that the Government may in the case of persons with outstanding qualifications and experience relax the age limit.