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Union of India - Section

Section 68 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

68. Two minutes 'silence-commemoration of particular day/event

.-A two minutes 'silence shall be observed at 11 a.m. on the 30th January every year in the memory of those who laid down their lives in the struggle for freedom of the country. The procedure for the observance of two minutes 'silence shall be notified by the local authorities. A commemoration of any other particular day/event shall be observed only under orders of the Central Government and according to the procedure prescribed in such orders.