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[Cites 0, Cited by 0] [Section 16(7)] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(7)(a) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(a)Muster rolls for all works under the scheme shall be issued by the Programme Officer which shall have a unique identity number for each such Muster roll.