Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Tamilnadu - Subsection

Section 50(2) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(2)Where any of the provisions of this Code is found to be inconsistent with those of the Act, rules or regulations made hereunder, not withstanding such inconsistency, the remaining provisions of this Code shall remain operative.