Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(b) in Rajasthan Lunacy Rules, 1962 (b)Voluntary boarders, whose means allow, shall pay at the rates specified from time to time by the State Government but if destitute they may be admitted free.
