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State of Rajasthan - Section

Section 5 in Rajasthan Lunacy Rules, 1962

5. Admission of voluntary boarders

(a)Any person who wishes to become a voluntary boarder in Mental Hospital must obtain from the Superintendent a form (Appendix 1), which he will fill up and sign and have it countersigned by two of the official visitors. He should then submit the form to the Superintendent who will admit him for treatment, if suitable accommodation is available.
(b)Voluntary boarders, whose means allow, shall pay at the rates specified from time to time by the State Government but if destitute they may be admitted free.