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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(vi) in Orissa Pani Panchayat Rules, 2003

(vi)In case of the work executed by the Farmers' Organisation itself the Competent Authority shall prepare a material statement basing on the measurement recorded by him for approval of expenditure.