Section 43 in The U.P. Contract Labour (Regulation Abolition) Rules, 1975
43. Canteen [Sections 16 (1) and 35(2) (j)].
(1)The canteen shall consist of at least a dining hall, kitchen, store room, pantry and washing places separately for workers and for utensils.(2)The floor shall be made of smooth and impervious material and inside wills shall be lime-washed or colour-washed at least once in each year.(3)(i)The precincts of the canteen shall be maintained in a clean and sanitary condition.(ii)Waste water shall be carried away in suitable covered drains and shall not be allowed to accumulate so as to cause a nuisance.(iii)Suitable arrangements shall be made for the collection and disposal of garbage.
