Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

State of Uttar Pradesh - Subsection

Section 43(3)(i) in The U.P. Contract Labour (Regulation Abolition) Rules, 1975

(i)The precincts of the canteen shall be maintained in a clean and sanitary condition.