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[Cites 0, Cited by 0] [Section 52(5)] [Section 52] [Entire Act]

State of Maharashtra - Subsection

Section 52(5)(a) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(a)to prepare water budget or preliminary irrigation programme for project before commencement of each irrigation season and determine Applicable Water Entitlement, number of rotations and irrigation interval in consultation with the concerned Canal Officer;