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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Maharashtra - Subsection

Section 52(5) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(5)The Project Level Association shall also perform the following functions, in addition to the functions under sub-section (1), namely:-
(a)to prepare water budget or preliminary irrigation programme for project before commencement of each irrigation season and determine Applicable Water Entitlement, number of rotations and irrigation interval in consultation with the concerned Canal Officer;
(b)to assist the concerned Canal Officer in assessment of water charges for Lift Irrigation Water Users' Association on reservoirs and non-irrigation use, which are to be remitted by such users to the Canal Officer;
(c)to obtain and use area capacity table or curve of reservoir and discharge tables of Head Regulators of canals.