Himachal Pradesh High Court
Prakash Chand vs . Amar Singh Deceased on 27 October, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Prakash Chand vs. Amar Singh deceased through LRs & others.
.
RSA No. 420 of 2007 27.10.2022 Present: Mr. Suneet Goel, Advocate, for the appellant.
Mr. Narender Thakur, Deputy Advocate General, for respondent No.4.
Learned counsel for the appellant submits that despite his efforts, he has not been able to ascertain the latest status of the appellant. Time is sought for making the contact with the appellant.
Allowed.
List on 1.12.2022.
(Satyen Vaidya) Judge 27th October, 2022 (kck) ::: Downloaded on - 27/10/2022 20:33:37 :::CIS