Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(c) in Delhi Legal Services Authority Regulations,2002

(c)The Member Secretary may sanction an amount not exceeding Rs. 500/- (Rs. Five Hundred Only) for each meeting of the District Authority on the requisition of the Secretary of the Committee.